SA/61/2021
2021 Latest Caselaw 2103 UK

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                    COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 SA 61/2021
                                 Hon'ble N.S. Dhanik, J.

Mr. Lokendra Dobhal, Advocate, for the appellant.

Present second appeal has been filed against the judgments and orders dated 6.9.2018 and 26.3.2021 dismissing the suit and the appeal of the appellant-plaintiff.

Issue notice to the respondents.

Steps within a week.

List after service report is received.

(N.S. Dhanik, J.) 28.6.2021 Pr