Citation : 2021 Latest Caselaw 2737 UK
Judgement Date : 30 July, 2021
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
Registrar's order
with Signatures
30.07.2021 SPA No. 205 of 2021
Hon'ble Raghvendra Singh Chauhan, C.J.
Hon'ble Alok Kumar Verma, J.
Mr. Tapan Singh, learned counsel for the appellants.
Mr. K.N. Joshi, learned Deputy Advocate General for the State / respondent nos. 1 and 3.
Mr. Rahul Consul, learned counsel for respondent no. 2.
For the reasons stated, this Court
does not find any merit in the present
appeal. Therefore, it is hereby dismissed.
Detailed judgment to follow.
(Alok Kumar Verma, J.)(Raghvendra Singh Chauhan, C.J.) 30.07.2021 30.07.2021
Negi
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