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WPMS/1461/2021
2021 Latest Caselaw 2695 UK

Citation : 2021 Latest Caselaw 2695 UK
Judgement Date : 29 July, 2021

Uttarakhand High Court
WPMS/1461/2021 on 29 July, 2021
             IN THE HIGH COURT OF UTTARAKHAND
                              AT NAINITAL
          THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN

                                     AND

                   THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA

            WRIT PETITION (M/S) NO. 1461 OF 2021

                             29TH JULY, 2021

BETWEEN:

M/s S.R. City Planners Private Ltd.                       .....Petitioner.


And

State of Uttarakhand & others                             ....Respondents.

Counsel for the Petitioner : Mr. Harshit Jain.

Counsel for the respondents : Mr. K.N. Joshi, learned Deputy Advocate General.

Mr. N.S. Pundir, learned counsel for respondent no.2.

The Court made the following:

JUDGMENT:(per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)

Mr. Harshit Jain, the learned counsel for the

petitioner, wishes to withdraw the present writ petition.

2. The writ petition is dismissed as withdrawn.

(RAGHVENDRA SINGH CHAUHAN, C.J.)

(ALOK KUMAR VERMA, J.) Dated: 29th July, 2021 NISHANT

 
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