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CRLA/228/2021
2021 Latest Caselaw 2659 UK

Citation : 2021 Latest Caselaw 2659 UK
Judgement Date : 28 July, 2021

Uttarakhand High Court
CRLA/228/2021 on 28 July, 2021
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CRLA No.228 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Nagesh Aggarwal, learned counsel for the appellant.

Ms. Manisha Rana Singh, learned A.G.A. along with Ms. Sonika Khulbe, learned B.H. for the State.

Heard this matter through video conferencing. This appeal is preferred against the judgment and order dated 23.03.2021 passed by Additional Sessions Judge-II, Rishikesh, Dehradun in criminal appeal no.39 of 2017, "Shiv Dutt Sharma & another Vs. State".

Summon the lower Court record. Issue notices respondent nos.2 and 3. Steps to be taken within seven days. List thereafter.

(R.C. Khulbe, J.) 28.07.2021 Sukhbant

 
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