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WPSB/219/2021
2021 Latest Caselaw 2219 UK

Citation : 2021 Latest Caselaw 2219 UK
Judgement Date : 2 July, 2021

Uttarakhand High Court
WPSB/219/2021 on 2 July, 2021
       IN THE HIGH COURT OF UTTARAKHAND
                    AT NAINITAL

  THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN
                                  AND
              THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA


               WRIT PETITION NO. 219 (S/B) of 2021

                               2nd July, 2021

Between:

Ramlal Painuly                                      ...... Petitioner

and

Uttarakhand Transport Corporation                   ...... Respondent



Counsel for the petitioner      : Mr. Rakshit Joshi, learned counsel

Counsel for the respondent     : Mr. Ashish Joshi, learned counsel



The Court made the following:

JUDGMENT:     (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)



            Having argued the case at some length, the

learned counsel for the petitioner seeks the liberty to

withdraw the writ petition.

            Therefore, the writ petition is, hereby, dismissed

as withdrawn.


                        _______________________________
                             RAGHVENDRA SINGH CHAUHAN, C.J.


                                          _________________
                                               ALOK KUMAR VERMA, J.

Dt: 2nd July, 2021 Negi

 
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