CRLR/152/2021
2021 Latest Caselaw 2214 UK

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                                  CRLR No.152 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Piyush Garg, learned counsel for the revisionists.

Ms. Manisha Rana Singh, learned AGA for the State.

This revision is directed against the judgment and order dated 24.12.2019 passed by the Principal Judge, Family Court, Dehradun, in Misc. Case No.50 of 2018, 'Parul vs. Sanjeev Khugshal'.

Admit.

Issue notice to respondent. Steps be taken within a week. List after service.

(R.C. Khulbe, J.) 02.07.2021 BS