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WPSS/174/2021
2021 Latest Caselaw 292 UK

Citation : 2021 Latest Caselaw 292 UK
Judgement Date : 25 January, 2021

Uttarakhand High Court
WPSS/174/2021 on 25 January, 2021
WPSS No. 174 of 2021
Hon'ble Sharad Kumar Sharma, J.

Mr. Dinesh Kumar Tyagi, learned counsel for the petitioner.

Mr. Prem Kaushal, learned counsel for the respondents.

While dictating the judgment, certain new facts were revealed, which requires a fresh hearing.

Hence, put on 27.01.2021, as fresh.

(Sharad Kumar Sharma, J.)

25.01.2021 Kaushal

 
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