Citation : 2021 Latest Caselaw 134 UK
Judgement Date : 12 January, 2021
MCC No. 681 of 2019(For Review Application) CLMA No. 9789 of2019 (For Delay Condonation Application in Review Application) In WPSS No. 218 of 2018 Hon'bleRavindraMaithani, J.
Mr. M.C. Pant, Advocate foe the petitioner.
Mr. C.S. Rawat, Addl. C.S.C. for the State.
Instant review petition has been filed to review the judgment and order dated 10.10.2018, passed ina bunch of writ petitions including writ petition(S/S) no. 2271 of 2018.
During the course of hearing it was brought to the notice of the court that the same order dated 10.10.2018 was challenged in Review Petition No. 65 of 2020 by the State, which was rejected by this Court on 03.03.2020.
Learned C.S.C would submit that the order dated 03.03.2020 passed in Review Petition No. 65 of 2020 has already been challenged before the Hon'ble Supreme Court.
Let waitfor the decision of Hon'ble Supreme Court.
List this case after two months. Parties are free to mention the matter when it is decided by Hon'ble Supreme Court.
(RavindraMaithani, J.) 12.01.2021.
Nahid
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