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GA/99/2013
2021 Latest Caselaw 133 UK

Citation : 2021 Latest Caselaw 133 UK
Judgement Date : 12 January, 2021

Uttarakhand High Court

GA/99/2013 on 12 January, 2021

GA No. 99 of 2013
Hon'ble Raghvendra Singh Chauhan, C.J.
Hon'ble Manoj Kumar Tiwari, J.

Shri J.S. Virk, learned Deputy Advocate General for the State of Uttarakhand- appellant.

Shri Bhuvnesh Joshi, learned amicus curiae for respondent Nos. 1 and 2.

For the reasons stated above, this Court does not find any merit in the present government appeal. Therefore, it is dismissed.

Detailed judgment to follow.




(Manoj Kumar Tiwari, J.)      (Raghvendra Singh Chauhan, C.J.)
        12.01.2021                     12.01.2021



Rahul

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