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GA/30/2020
2021 Latest Caselaw 540 UK

Citation : 2021 Latest Caselaw 540 UK
Judgement Date : 26 February, 2021

Uttarakhand High Court
GA/30/2020 on 26 February, 2021
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                             COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      26.02.2021                        SPLA No. 54 of 2020

                                        In

                                        GA No. 30 of 2020

                                        Hon'ble Raghvendra Singh Chauhan, CJ.
                                        Hon'ble Alok Kumar Verma, J.

Mr. J.S. Virk, learned Deputy Advocate General for the State of Uttarakhand / appellant.

Mr. Rajendra Singh Azad, learned counsel for the respondents.

Mr. J.S. Virk, learned Deputy Advocate

General for the State of Uttarakhand, seeks

four weeks' time to file a translated copy of the

impugned judgment.

List after four weeks.

(Alok Kumar Verma, J.) (Raghvendra Singh Chauhan, CJ)

26.02.2021 26.02.2021

Rathour

 
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