CRJA/12/2021
2021 Latest Caselaw 539 UK

                Office Notes,
             reports, orders or
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      Date                                  COURT'S OR JUDGES'S ORDERS
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              with Signatures

                                  CRJA No.12 of 2021
                                  Hon'ble R.C. Khulbe, J.

None for the appellant. Mr. Siddhartha Bisht, learned B.H. for the State.

This appeal is preferred against the judgment dated 30.1.2021 passed by the Special Sessions Judge, Champawat in S.S.T No.2 of 2018.

Summon the LCR.

Since this is a jail appeal, hence the advocate, next in the list, is appointed as amicus curiae to assist the Court on behalf of the appellant. Registry to inform the appellant accordingly, and also to provide paper book to the amicus curiae as per rules after receipt of the record.

List on 17.3.2021.

(R.C. Khulbe, J.) 26.02.2021 Rdang