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CLCON/285/2019
2021 Latest Caselaw 534 UK

Citation : 2021 Latest Caselaw 534 UK
Judgement Date : 26 February, 2021

Uttarakhand High Court

CLCON/285/2019 on 26 February, 2021

CLCON No. 285 of 2019
Hon'ble Sharad Kumar Sharma, J.

Mr. Parikshit Saini, Advocate, for the petitioner/applicant.

Mr. Ajay Singh Bisht, Addl. CSC, for the State.

The learned counsel for the applicant to the present contempt petition makes a statement that in pursuance to the subsequent proceedings, which has culminated by way of an order dated 09.07.2019, which was passed by the Division

of 2018, the judgment sought to be enforced, has been complied with.

Hence, the present contempt petition is closed. Notices issued to the respondents are hereby discharged.

(Sharad Kumar Sharma, J.) 26.02.2021 Mahinder/

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