CLCON/293/2015
2021 Latest Caselaw 494 UK

     IN THE HIGH COURT OF UTTARAKHAND
                       AT NAINITAL
         ON THE 25TH DAY OF FEBRUARY, 2021
                             BEFORE:
     HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


          CONTEMPT PETITION No. 293 of 2015


 BETWEEN:

 Sri Akhilesh Kumar Singhal.                        ....Petitioner
         (There is no representation for the petitioner)


 AND:

 Sri Naveen Porwal and others.                   ...Respondents

         (There is no representation for the respondents)


                           JUDGMENT

This Contempt Petition was filed in the year 2015. No notice has been issued to the respondents in the matter up-till now.

2. This Court can take judicial notice of the fact that the suit pending before the trial Court must have been decided up-till now.

3. In such view of the matter, no purpose would be served by keeping this Contempt Petition pending.

4. Accordingly, the Contempt Petition is closed.

(MANOJ KUMAR TIWARI, J.) Arpan