WPCRL/105/2021
2021 Latest Caselaw 450 UK

       IN THE HIGH COURT OF UTTARAKHAND
                  AT NAINITAL

THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN
                             AND
         THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA


            CRIMINAL WRIT PETITION No. 105 of 2021

                      24TH FEBRUARY, 2021

 Between:

 Priya and another.
                                                           ...Petitioners

 and


 State of Uttarakhand and others.
                                                        ...Respondents

 Counsel for the petitioners          :      Mr. Narendra Bali.

 Counsel for the respondents           :     Mr. J.S. Virk, learned
                                             Deputy        Advocate
                                             General assisted by
                                             Mr.    Rohit    Dhyani,
                                             learned Brief Holder
                                             for   the    State   of
                                             Uttarakhand.


 The Court made the following:

 JUDGMENT : (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)


                The learned counsel for the petitioners seeks
 permission to withdraw this writ petition. Therefore, this
 writ petition is dismissed as infructuous.


                       _____________________________
                       RAGHVENDRA SINGH CHAUHAN, C.J.


                                           ___________________
                                           ALOK KUMAR VERMA, J.

Dt: 24th February, 2021 Shubham/Neha