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WPSS/1437/2020
2021 Latest Caselaw 417 UK

Citation : 2021 Latest Caselaw 417 UK
Judgement Date : 23 February, 2021

Uttarakhand High Court
WPSS/1437/2020 on 23 February, 2021
WPSS No. 1437 of 2020
Hon'ble Ravindra Maithani, J.

Mr. Bhagwat Mehra, Advocate, for the petitioner.

Mr. Narain Dutt, Brief Holder, for the State/respondent nos.1 to 4.

Counter affidavit filed on behalf of respondent nos.2, 3 and 4 and the rejoinder affidavit filed on behalf of petitioner are taken on record. Miscellaneous applications (IA No.13351 of 2020 and IA No.13352 of 2021) stand disposed of accordingly.

Learned counsel for the petitioner submits that this case is covered by another judgment.

List this matter after a week for hearing.

(Ravindra Maithani,J.) 23.02.2021

Nitesh

 
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