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WPMS/450/2014
2021 Latest Caselaw 413 UK

Citation : 2021 Latest Caselaw 413 UK
Judgement Date : 23 February, 2021

Uttarakhand High Court
WPMS/450/2014 on 23 February, 2021
MCC No. 656 of 2020
In
WPMS No. 450 of 2014
Hon'ble Sharad Kumar Sharma, J.

Mr. M.C. Pande, Addl. Advocate General for the State of Uttarakhand/petitioners.

Mr. Sudhir Kumar, Advocate for the respondent.

The review, which has been sought is of a judgment rendered by another Coordinate Bench of this Court.

Hence, this Writ Petition is wrongly listed before this Court.

Registry is directed to do the needful.

(Sharad Kumar Sharma, J.) Dated 23.02.2021 Shiv

 
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