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SPA/53/2021
2021 Latest Caselaw 411 UK

Citation : 2021 Latest Caselaw 411 UK
Judgement Date : 23 February, 2021

Uttarakhand High Court
SPA/53/2021 on 23 February, 2021
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                          COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      23.02.2021                        SPA No. 53 of 2021
                                        Hon'ble Raghvendra Singh Chauhan, C.J.
                                        Hon'ble Alok Kumar Verma, J.

Mr. T.A. Khan, learned Senior Advocate assisted by Ms. Sadaf, learned Advocate holding brief of Mr. Vinay Bhatt, learned Advocate for the appellant.

Mr. C.S. Rawat, learned Chief Standing Counsel for the respondent.

For the reasons stated above,

this Court does not find any merit in

the present appeal. Therefore, it is

hereby dismissed.

Detailed judgment to follow.

(Alok Kumar Verma, J.)(Raghvendra Singh Chauhan, C.J.) 23.02.2021 23.02.2021

Shubham/Neha

 
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