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CRLR/435/2021
2021 Latest Caselaw 5433 UK

Citation : 2021 Latest Caselaw 5433 UK
Judgement Date : 30 December, 2021

Uttarakhand High Court
CRLR/435/2021 on 30 December, 2021
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                          COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      30.12.2021                        CRLR No. 435 of 2021
                                        Hon'ble Alok Kumar Verma, J.

This Criminal Revision is filed against the judgment dated 20.12.2021, passed by the learned Family Court, Kotdwar, District Pauri Garhwal, in Miscellaneous Criminal Case No.75 of 2019, "Smt. Jyoti vs. Sri Saurav Rawat alias Tinkku", whereby, the application, filed by the revisionist - applicant under Section 125 of the Code of Criminal Procedure, 1973, has been dismissed.

Heard Mr. D.C.S. Rawat, the learned counsel appearing for the revisionist and Ms. Manisha Rana Singh, the learned AGA for the State.

This Criminal Revision is admitted. Summon the Lower Court Record. Issue notice to the respondent no.2. Steps to be taken within one week.

List this case on 25.02.2022.

(Alok Kumar Verma, J.) 30.12.2021

Pant/

 
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