WPMS/2627/2021
2021 Latest Caselaw 5322 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                     COURT'S OR JUDGES'S ORDERS
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              with Signatures
                                  MCC No. 2 of 2021 (Modification Application)
                                  In
                                  WPMS No. 2627 of 2021
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Sahil Mullick, Advocate for the petitioner.

Mr. T.S. Phartiyal, Additional C.S.C. for the State of Uttarakhand.

Mr. Yogesh Pacholia, Advocate for respondent nos. 7, 9, 10 & 12.

Heard learned counsel for the parties.

Considering the facts mentioned in the modification application and also in the interest of justice, modification application is allowed.

Accordingly, in paragraph nos. 3 & 4 of the judgment dated 16.12.2021, the expression "District Magistrate, Rudraprayag" be read as "District Magistrate, Chamoli".

Let a certified copy of this order be issued today itself.

(Manoj Kumar Tiwari, J.) 23.12.2021 Arpan