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WPMS/1306/2021
2021 Latest Caselaw 5222 UK

Citation : 2021 Latest Caselaw 5222 UK
Judgement Date : 17 December, 2021

Uttarakhand High Court
WPMS/1306/2021 on 17 December, 2021
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                      COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  MCC No. 2 of 2021 (Review/Recall Application)
                                  In
                                  WPMS No. 1306 of 2021
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Rahul Consul, Advocate for the petitioners/review applicants.

Mr. M.S. Bisht, Brief Holder for the State of Uttarakhand.

Heard learned counsel for the parties.

For the reasons indicated in the review/recall application, the same is allowed and the judgment dated 09.07.2021 is reviewed and recalled. The writ petition is restored to its original number.

Learned counsel for the petitioners submits that he has been instructed by his clients to withdraw this writ petition.

In such view of the matter, the writ petition is dismissed as withdrawn with liberty to petitioners to file fresh petition with better particulars.

(Manoj Kumar Tiwari, J.) 17.12.2021 Arpan

 
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