Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

CRLR/93/2021
2021 Latest Caselaw 1352 UK

Citation : 2021 Latest Caselaw 1352 UK
Judgement Date : 6 April, 2021

Uttarakhand High Court

CRLR/93/2021 on 6 April, 2021

CRLR No.93 of 2021
Hon'ble R.C. Khulbe, J.

Mr. Mohd. Safdar, learned counsel for the revisionist.

Mr. Siddhartha Bisht, learned B.H. the State.

Heard.

This revision is directed against the judgment and order dated 24.02.2021 passed by learned Addl. Sessions Judge, Laksar, District Haridwar, in S.T. No.108 of 2018, State vs. Intezar & others.

Admit.

Issue notice to respondent no.2. Steps be taken within a week. Learned counsel for the State prays for and is granted three weeks' time to file counter affidavit.

List this matter on 06.05.2021.

(R.C. Khulbe, J.) 06.04.2021 BS

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs