CRLA/114/2021
2021 Latest Caselaw 1312 UK

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                                      CRLA No.114 of 2021
                                      Hon'ble R.C. Khulbe, J.

Mr. Aditya Pandey, learned counsel holding brief of Ms. Chetna Latwal, learned counsel for the appellant.

Mr. Siddhartha Bisht, learned B.H. for the State.

Heard.

This appeal is directed against the judgment and order dated 04.03.2021 passed by learned FTC/ Addl. Sessions Judge/Special Judge (POCSO) Nainital, in ST No.32 of 2018, State vs. Rinku Solanki.

Admit.

Summon the LCR.

List thereafter.

(R.C. Khulbe, J.) 05.04.2021 BS