Citation : 2021 Latest Caselaw 1281 UK
Judgement Date : 1 April, 2021
Office Notes, reports,
orders or proceedings
SL.
Date or directions and COURT'S OR JUDGES'S ORDERS
No
Registrar's order with
Signatures
AO No.49 of 2021
Hon'ble R.C. Khulbe, J.
Mr. Abhishek Verma, learned counsel for the appellants.
Heard.
This appeal is directed against the judgment and order dated 30.01.2021 passed by Civil Judge (S.D.),Vikasnagar, District Dehradun in O.S. No.69 of 2019, "Rajesh Dabral Vs. Dinesh Dabral and others'.
Admit.
Issue notice to respondent. Steps to be taken within seven days.
List the matter on 03.05.2021 for hearing on the stay application.
(R.C. Khulbe, J.) 01.04.2021 Sukhbant
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