Tripura Gramin Bank vs The State Of Tripura
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Tripura High Court

Tripura Gramin Bank vs The State Of Tripura on 31 March, 2026

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                                                           HIGH COURT OF TRIPURA
                                                             _A_G_A_R_T_A_L_A_
                                                              WP(C) No. 523 of 2025

                       1. Tripura Gramin Bank,
                       Represented by its Branch Manager Mohanpur Branch PS Sidhai Dist west
                       Tripura.

                       2. Tripura Gramin Bank,
                       Represented by Chief Manager Head office at Abhoynagar Agartala PO
                       Abhoynagar.
                                                                            ........Petitioner(s)
                                                 -V E R S U S-
                       1. The State of Tripura,
                       Represented by the Secretary Dept of Food Civil Supplies and Consumer
                       Affairs at PN Complex Near Pragan Bhawan Gurkhabasti Usha Bazar PS
                       NCC Agartala.

                       2. The Director,
                       Dept of Food Civil Supplies and Consumer Affairs Govt of Tripura at PN
                       Complex Near Pragan Bhawan Gurkhabasti Usha Bazar PS NCC Agartala.

                       3. Krishna Lal Debnath,
                       of Taranagar PS Sidhai Dist West Tripura.
                                                                                                .......Respondent(s)

For Petitioner(s) : Mr. Prabir Saha, Advocate. For Respondent(s) : Mr. Kohinoor N Bhattacharyya, G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

31.03.2026

Counsel for the petitioner seeks to withdraw the Writ Petition.

The Writ Petition is accordingly disposed of as withdrawn.

Pending application(s), if any, also stands disposed of.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.03.31 13:37:11 +05'30'