Md. Raja Miah vs The State Of Tripura
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Tripura High Court

Md. Raja Miah vs The State Of Tripura on 31 March, 2026

                                                            HIGH COURT OF TRIPURA
                                                                  AGARTALA

                                                                AB No.21 of 2026


                                        Md. Raja Miah
                                                                                              ....Petitioner(s)
                                                                     Versus

                                        The State of Tripura.
                                                                                            ....Respondent(s)

For Petitioner(s) : Mr. Ratan Datta, Advocate.

Mr. Aditya Baidya, Advocate.

For Respondent(s) : Mr.Raju Datta,PP.

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HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

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31.03.2026

Ld. PP Mr. Raju Datta represents the State.

He will produce the CD on the next date.

List the matter on 06.4.2026.

JUDGE

Saikat Sarma RUDRADEEP Digitally signed by RUDRADEEP BANERJEE

BANERJEE Date: 2026.03.31 17:02:01 +05'30'