Smt. Manorama Singha vs Sri Bimal Singha
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Tripura High Court

Smt. Manorama Singha vs Sri Bimal Singha on 31 March, 2026

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                        HIGH COURT OF TRIPURA
                              AGARTALA
                               MAT. APP. No.06/2026
Smt. Manorama Singha
                                                              ......... Appellant(s).
                                         VERSUS
Sri Bimal Singha                                              .........Respondent(s).

For Appellant(s) : Mr. B.N. Majumder, Sr. Advocate, Mr. Jibesh Chakraborty, Advocate, Mr. Rounak Chakraborty, Advocate.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 31/03/2026

Counsel for the appellant shall produce certified copy of the

depositions of the witnesses on the next date of hearing.

List the matter on 27.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pulak

PULAK BANIK Digitally signed by PULAK BANIK Date: 2026.03.31 14:48:09 +05'30'