Unknown vs For Appellant(S) : Mr. B. Majumder. ...
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Tripura High Court

Unknown vs For Appellant(S) : Mr. B. Majumder. ... on 30 March, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                               HIGH COURT OF TRIPURA
                                     AGARTALA
                                 LA. App No. 61 of 2025

   For Appellant(s)               :      Mr. B. Majumder. Dy.SGI.
   For Respondent(s)              :      Mr. Kohinoor N. Bhattacharyya, G.A.

                 HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                           ORDER

30.03.2026 When the case is called, Mr. B. Majumder, learned Dy.SGI is

present before this Court for the appellant.

Admit .

Issue post admission notice.

Since, respondent-State is duly represented by Mr. Kohinoor

N. Bhattacharyya, learned G.A, no formal notice needs be issued upon the

same.

Steps be taken at the earliest.

Learned counsel for the appellant is directed to take out

personal notice upon the remaining-respondent by way of 'RPAD' or

'Dasti' service and file proof of the same.

List this matter for final hearing once the proof of service is

placed on record.

                                                 DR. T. AMARNATH GOUD, J




   Paritosh

SABYASA Digitally signed
        by SABYASACHI
CHI     GHOSH
        Date: 2026.04.03
GHOSH 15:55:34 +05'30'