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Sri Sukhendu Datta vs Smt. Tuhina Deb
2026 Latest Caselaw 2049 Tri

Citation : 2026 Latest Caselaw 2049 Tri
Judgement Date : 30 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Sukhendu Datta vs Smt. Tuhina Deb on 30 March, 2026

                                    HIGH COURT OF TRIPURA
                                          AGARTALA
                                      MAT APP. No.4 of 2026
             Sri Sukhendu Datta
                                                                           ...... Appellant(s)
                                          VERSUS
             Smt. Tuhina Deb
                                                                          ...... Respondent(s)

For Appellant(s) : Mr. Sovan Mahajan, Adv. For Respondent(s) : None

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT Order 30/03/2026

At request of counsel for the appellant, list on 09.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.03.31 17:05:25 +05'30' Moumita/Snigdha

 
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