Sri Biplab Kanti Ghosh & 19 Others vs The State Of Tripura & 14 Others
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Tripura High Court

Sri Biplab Kanti Ghosh & 19 Others vs The State Of Tripura & 14 Others on 30 March, 2026

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                                                                  HIGH COURT OF TRIPURA
                                                                    _A_G_A_R_T_A_L_A_
                                                                     WP(C) No. 327 of 2025

                                          Sri Biplab Kanti Ghosh & 19 others
                                                                                                   ........Petitioner(s)
                                                                      VERSUS
                                          The State of Tripura & 14 others
                                                                                                  .......Respondent(s)

For Petitioner(s) : Mr. Sankar Lodh, Advocate.

For Respondent(s) : Mr. Somik Deb, Sr. Advocate, Mr. Karnajit De, Addl GA, Mr. Arjit Bhowmik, Advocate, Ms. Adwitiya Chakraborti, Advocate, Ms. Ishpa Chakma, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

30.03.2026

List on 07.04.2026, along with WP(C) No.571/2025.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA LODH Date:

2026.03.30 14:01:11 +05'30'