Sri Dilip Majumder vs The State Of Tripura
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Tripura High Court

Sri Dilip Majumder vs The State Of Tripura on 30 March, 2026

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                             HIGH COURT OF TRIPURA
                                   AGARTALA

                                  AB No.20 of 2026

Sri Dilip Majumder
                                                             ......Petitioner(s).
                                     Versus
The State of Tripura
                                                           ......Respondent(s).

For Petitioner (s) : Mr. Subham Majumder, Advocate.

For Respondent(s) : Mr. Raju Datta, PP.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

30/03/2026

Mr. Raju Datta, learned PP will produce the CD on the next date.

List this matter on 02.04.2026.

JUDGE

MUNN Digitally signed by MUNNA SAHA

A SAHA 16:59:42 +05'30' Date: 2026.03.30

Dinashree