Smt. Rina Sutradhar (Sarkar) vs Union Of India And Others
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Tripura High Court

Smt. Rina Sutradhar (Sarkar) vs Union Of India And Others on 26 March, 2026

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                              HIGH COURT OF TRIPURA
                                    AGARTALA

                                     WP(C) No.442 of 2025

Smt. Rina Sutradhar (Sarkar)
                                                                   ......Petitioner(s).
                                        Versus
Union of India and others
                                                                ......Respondent(s).

For Petitioner (s) : Mr. Samar Das, Advocate.

For Respondent(s) : Ms. Rajasree Purkayastha, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

26/03/2026

Mr. Samar Das, learned counsel appearing for the petitioner has sought for 7(seven) days time to publish the notice of respondent No.7 in a local daily.

Considered.

7(seven) days time is allowed.

Accordingly, list this matter thereafter when service is complete.

JUDGE

SUJAY Digitally signed by SUJAY GHOSH

GHOSH 15:35:27 +05'30' Date: 2026.03.26

Dinashree