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Mr. Abdul Sattar And Others vs The State Of Tripura And Others
2026 Latest Caselaw 1900 Tri

Citation : 2026 Latest Caselaw 1900 Tri
Judgement Date : 25 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Mr. Abdul Sattar And Others vs The State Of Tripura And Others on 25 March, 2026

                                                                          HIGH COURT OF TRIPURA
                                                                              AGARTALA
                                                                              WP(C) No. 443 of 2024

Mr. Abdul Sattar and others
                                                                                                          ......... Petitioner(s)
                                                                              -Versus-
The State of Tripura and others
                                                                                                          ........Respondent(s)

For the Petitioner(s)                                                     :   Mr. Somik Deb, Senior Advocate.
                                                                              Mr. J. Ahmed, Advocate.
For the Respondent(s)                                                     :   Mr. D. Sarma, Addl. G.A.


                             HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                                 ORDER

25/03/2026

Due to paucity of time, the matter could not be heard today.

Let the matter be listed on 26.03.2026.

JUDGE

Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2026.03.25 18:52:37 +05'30'

 
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