Shri Asish Debbarma@ vs The State Of Tripura And Ors
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Tripura High Court

Shri Asish Debbarma@ vs The State Of Tripura And Ors on 25 March, 2026

                                                  HIGH COURT OF TRIPURA
                                                        AGARTALA

                                                    WP(C)No.646 of 2025

                              Shri Asish Debbarma@
                              Ashish Debbarma                                        ....Petitioner(s)
                                                            Versus

                              The State of Tripura and Ors.
                                                                                   ....Respondent(s)

For Petitioner(s) : Mr. Tushar Kanti Bhattacharjee,Adv.

For Respondent(s) : Mr. Anjan Kanti Pal,Advocate.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

25.03.2026

Heard Ld. Counsel of both sides.

Pleadings of the parties are completed.

Writ petition is admitted for hearing.

List the matter for hearing in usual course.

JUDGE

MUNNA Digitally signed by MUNNA SAHA

SAHA Date: 2026.03.25 18:57:52 +05'30'

Saikat Sarma