Unknown vs For The
2026 Latest Caselaw 1868 Tri

Tripura High Court

Unknown vs For The on 24 March, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                                                                HIGH COURT OF TRIPURA
                                                                      AGARTALA
                                                                   WA NO.71 OF 2025

                                                        HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                                      HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                 Present:
                                 For the Appellant(s)                     : Mr. D. Sharma, Addl. G.A.

                                 For the Respondent(s)                    : Mr. P. Roy Barman, Sr. Advocate.

Mr. S. Bhattacharjee, Advocate. Mr. K. Nath, Advocate. Ms. S. Deb Barman, Advocate. Mr. D. Paul, Advocate. Ms. A. Debbarma, Advocate. Mr. K. Chakraborty, Advocate.

24.03.2026

Order

At the request of both the parties, list this matter on 31.03.2026.

S. DATTA PURKAYASTHA, J DR. T. AMARNATH GOUD, J

suhanjit

RAJKUMAR SUHANJIT SINGHA SUHANJIT SINGHA Date: 2026.03.25 16:28:50 +05'30'