Sri V. Thansanga Darlong And Others vs Sri Khuma Darlong
2026 Latest Caselaw 1855 Tri

Tripura High Court

Sri V. Thansanga Darlong And Others vs Sri Khuma Darlong on 24 March, 2026

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                                  HIGH COURT OF TRIPURA
                                        AGARTALA

                                       RSA No.18 of 2024

Sri V. Thansanga Darlong and others
                                                                   ......Appellant(s).
                                         Vs.
Sri Khuma Darlong
                                                                ......Respondent(s).

Along with RSA No.19 of 2024 Sri V. Thansanga Darlong and others ......Appellant(s).

Vs. Sri Lalhmangaia Darlong ......Respondent(s). Along with RSA No.20 of 2024 Sri V. Thansanga Darlong and others ......Appellant(s).

Vs. Sri Ringliana Darlong and another ......Respondent(s). For Appellant (s) : Ms. Rashmi Bhattacharjee, Advocate.

For Respondent(s) : Mr. Bibhal Nandi Majumder, Sr. Advocate.

Mr. R. Chakraborty, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

24/03/2026

Ms. Rashmi Bhattacharjee, learned counsel has sought for an adjournment on the personal ground of Mr. Debalay Bhattacharjee, learned senior counsel.

No objection has been raised from the other side.

Considered.

Accordingly, list these matters on 24.04.2026.

    MUNN bySAHA
              MUNNA                                                   JUDGE
    A SAHA 14:39:48
           Date: 2026.03.25
                    +05'30'

      Dinashree