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Shri Biplab Kanti Sukla Baidya vs Shri Apurba Roy
2026 Latest Caselaw 1787 Tri

Citation : 2026 Latest Caselaw 1787 Tri
Judgement Date : 20 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Shri Biplab Kanti Sukla Baidya vs Shri Apurba Roy on 20 March, 2026

                                                         -1-


                                            HIGH COURT OF TRIPURA
                                                  AGARTALA

                                            Cont. Cas(C). No.82 of 2025

Shri Biplab Kanti Sukla Baidya
                                                                               ....Applicant(s)
                                                      Versus


Shri Apurba Roy, IAS and Ors.
                                                                            ....Respondent(s)

For Applicant(s) : Ms. Sujat Deb(Gupta), Advocate

For Respondent(s) : Advocate General, Mr. Saktimoy Chakraborty. Ms. Pinki Chakraborty, Advocate. =B=E=F=O=R=E= HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

20.03.2026

Let the matter be listed on 20.04.2026.

JUDGE

MUNNA Digitally signed by MUNNA SAHA

SAHA Date: 2026.03.20 17:15:09 +05'30'

Saikat Sarma

 
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