Shri Oshihar Prasad vs Shri Govind Mohan And Ors
2026 Latest Caselaw 1783 Tri

Tripura High Court

Shri Oshihar Prasad vs Shri Govind Mohan And Ors on 20 March, 2026

                                             HIGH COURT OF TRIPURA
                                                   AGARTALA

                                              Cont.Cas(C). No.3 of 2026

 Shri Oshihar Prasad
                                                                                  ....Petitioner(s)
                                                          Versus

 Shri Govind Mohan and Ors.
                                                                               ....Respondent(s)

For Petitioner(s) : Ms. Sujata Deb(Gupta), Advocate.

For Respondent(s) : Mr. B.Majumder, Ld. Dy.S.G.I.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

20.03.2026

Ld. Dy. S.G.I Mr. B. Majumder submits that an appeal has been filed, but, same has not yet been listed before the Court.

Ld. Counsel has, therefore, sought for an adjournment.

Considered.

List the matter on 20.04.2026.

JUDGE

MUNNA Digitally signed by MUNNA SAHA

SAHA Date: 2026.03.20 15:43:49 +05'30'

Saikat Sarma