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Subham Deb And 5 Others vs The State Of Tripura And 4 Others
2026 Latest Caselaw 1781 Tri

Citation : 2026 Latest Caselaw 1781 Tri
Judgement Date : 20 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Subham Deb And 5 Others vs The State Of Tripura And 4 Others on 20 March, 2026

                                                  Page 1 of 1


                                          HIGH COURT OF TRIPURA
                                                 AGARTALA
                                             WP(C) No.647 of 2025
         Subham Deb and 5 Others
                                                                         ---Petitioner(s)
                                                    Versus

         The State of Tripura and 4 Others
                                                                      ----Respondent(s)

For Petitioner(s) : Mr. Samarjit Bhattacharjee, Adv. For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 20/03/2026

Learned Counsel, Mr. S. Bhattacharjee is present for the

petitioners.

Learned Addl. G.A., Mr. M. Debbarma is present for the

respondents.

Pleadings are complete.

List the matter on 25.06.2026 for final hearing.




                                                                            JUDGE




Amrita


AMRITA DEB    AMRITA DEB

Date: 2026.03.20 17:42:41 +05'30'

 
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