Shri Sujit Dhar vs The Life Insurance Corporation Of India
2026 Latest Caselaw 1775 Tri

Tripura High Court

Shri Sujit Dhar vs The Life Insurance Corporation Of India on 20 March, 2026

                                                        HIGH COURT OF TRIPURA
                                                              AGARTALA

                                                          WP(C)No.527 of 2025

                                    Shri Sujit Dhar
                                                                                            ....Petitioner(s)
                                                                  Versus

                                    The Life Insurance Corporation of India
                                    And Ors.
                                                                                          ....Respondent(s)

For Petitioner(s) : Dr. Mihir Lal Roy, Advocate.

For Respondent(s) : Mr.Nepal Majumder, Advocate.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

20.03.2026

Despite last chance was given to the respondents, no Counter Affidavit has been filed by them.

Chapter of filing of pleadings is completed.

Writ petition is admitted for hearing.

List the matter for hearing after 4 weeks in usual course.

JUDGE

MUNNA Digitally signed by MUNNA SAHA

SAHA Date: 2026.03.20 17:17:59 +05'30'

Saikat Sarma