Smt. Priti Pal vs The State Of Tripura And Ors
2026 Latest Caselaw 1761 Tri

Tripura High Court

Smt. Priti Pal vs The State Of Tripura And Ors on 20 March, 2026

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                                             HIGH COURT OF TRIPURA
                                                   AGARTALA
                                                 WP(C)No.25 of 2026

    Smt. Priti Pal.
                                                                                   ....Petitioner(s)

                                                          Versus

 The State of Tripura and Ors.
                                                                                ....Respondent(s)

For Petitioner(s) : Ms. Sujata Deb (Gupta), Advocate.

For Respondent(s) : Ms. Pinki Chakraborty, Advocate.

Mr. A.Chakraborty, Advocate.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

20.03.2026 Ld. Counsel Ms. Pinki Chakraborty has sought for time for Respondent Nos.1 to 4 to submit Counter Affidavit.

Considered.

Prayer is allowed.

List the matter after 4 weeks in usual course.

JUDGE

MUNNA Digitally signed by MUNNA SAHA

SAHA Date: 2026.03.20 15:53:22 +05'30'

Saikat Sarma