Smt. Pranati Roy (Das) And Others vs Smt. Biva Das And Others
2026 Latest Caselaw 1741 Tri

Tripura High Court

Smt. Pranati Roy (Das) And Others vs Smt. Biva Das And Others on 19 March, 2026

                                       Page 1 of 1




                             HIGH COURT OF TRIPURA
                                   AGARTALA

                                   RFA No.7 of 2025

 Smt. Pranati Roy (Das) and others
                                                               ......Appellant(s).
                                       Versus
 Smt. Biva Das and others
                                                            ......Respondent(s).

For Appellant (s) : Mrs. Paromita Dhar, Advocate.

For Respondent(s) : Mr. Pradip Chakraborty, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

19/03/2026

With consent of the other side learned counsel for the appellants has sought for an adjournment.

Considered

List this matter on 08.04.2026.

JUDGE

SUJAY Digitally signed by SUJAY GHOSH

GHOSH Date: 2026.03.19 18:10:10 +05'30'

Dinashree