Rajesh Ghosh vs The State Of Tripura
2026 Latest Caselaw 1730 Tri

Tripura High Court

Rajesh Ghosh vs The State Of Tripura on 19 March, 2026

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                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                                                   AB No. 16 of 2026
      Rajesh Ghosh
                                                                           ---- Petitioner(s)

                                                         Versus
      The State of Tripura
                                                                          ----Respondent(s)

For Petitioner (s) : Mr. Narasingha Das, Adv. For Respondent(s) : Mr. Raju Datta, PP.

[

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 19/03/2026

At the request of Mr. Narasingha Das, Learned Counsel appearing

on behalf of the petitioner, list the matter on 07.04.2026.

Mr. Raju Datta, Learned PP is also present on behalf of the

respondent.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.03.19 16:26:52 +05'30' Satabdi