Unknown vs For
2026 Latest Caselaw 1713 Tri

Tripura High Court

Unknown vs For on 18 March, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                                            HIGH COURT OF TRIPURA
                                                                  AGARTALA

                                                                 Crl.A(J) 51 of 2024


                 For Appellant(s)                               : Mr. Ratan Datta, Advocate
                                                                  Mr. Sourav Debnath, Advocate
                                                                  Mr. A. Baidya, Advocate
                                                                  Ms. D. Debroy, Advocate

                 For Respondent(s)                              : Mr. Raju Datta, P.P.


                                              HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                             HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                                       ORDER

18.03.2026

Heard Mr. Ratan Datta, learned counsel appearing for the appellant. Also heard Mr. Raju Datta, learned P.P. appearing for the State respondent.

Judgment is reserved.

S. Datta Purkayastha, J. Dr. T. Amarnath Goud, J.

Sabyasachi. G. SABYASACHI GHOSH Digitally signed by SABYASACHI GHOSH Date: 2026.03.24 16:25:19 +05'30'