Dr. Debarshi Mukherjee vs Tripura University And 3 Ors
2026 Latest Caselaw 1706 Tri

Tripura High Court

Dr. Debarshi Mukherjee vs Tripura University And 3 Ors on 18 March, 2026

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                           HIGH COURT OF TRIPURA
                                  AGARTALA
                               WP(C)No.554 of 2025
          Dr. Debarshi Mukherjee
                                                                 ---Petitioner(s)
                                           Versus
          Tripura University and 3 Ors.
                                                              ----Respondent(s)

For Petitioner(s) : Mr. Tapash Datta Majumder, Sr. Adv.

Mr. Shipthang Rani Kaipeng, Adv. For Respondent(s) : Mr. Pradyot Kr. Dhar, Sr. Adv.

Mr. Koushik Paul, Adv.

Mr. Bidyut Majumder, DSGI.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

18/03/2026

Learned Senior Counsel Mr. P.K. Dhar assisted by Mr. K.

Paul, Learned Counsel appears for the respondents No.1 and 2

and sought time to file counter-affidavit.

Request is considered.

List this matter on 26.05.2026.

Learned Senior Counsel Mr. T. D. Majumder assisted by Ms.

S. R. Kaipeng, Learned Counsel appears for the petitioner.

Learned D.S.G.I. appears for the respondents No.3.

It is fairly by Learned D.S.G.I. that since the respondent

No.3 is a formal party in this case, so the said respondent is not

willing to file any separate counter-affidavit in this case.

                                                                    JUDGE




MOUMITA                        Digitally signed by
                               MOUMITA DATTA

DATTA                          Date: 2026.03.19 11:18:18
                               +05'30'
Moumita