Smt. Anamika Saha And Others vs Sri Bipash Biswas And Another
2026 Latest Caselaw 1585 Tri

Tripura High Court

Smt. Anamika Saha And Others vs Sri Bipash Biswas And Another on 14 March, 2026

                               IN THE NATIONAL LOK ADALAT
                                  HIGH COURT OF TRIPURA
                                        AGARTALA

                                                MAC App. No.20 of 2025

Smt. Anamika Saha and others
                                                                         ...... Appellant(s)
                                      VERSUS

Sri Bipash Biswas and another
                                                                     ...... Respondent(s)

         HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                           ORDER

14/03/2026

On reference under Section 20(2) of the Legal Services

Authorities Act, 1987, the case is taken up today in the National Lok

Adalat held in the Court premises of High Court of Tripura.

The appellant is absent.

The respondents are absent.

The matter could not be settled.

Send back the case records for placing before the

concerned Court in its usual course.

JUDGE

Munna MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2026.03.17 18:57:22 +05'30'