Sri Biramani Debbarma And Ors vs Sri Sukuroy Debbarma And Ors
2026 Latest Caselaw 1548 Tri

Tripura High Court

Sri Biramani Debbarma And Ors vs Sri Sukuroy Debbarma And Ors on 13 March, 2026

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                                          HIGH COURT OF TRIPURA
                                            _A_G_A_R_T_A_L_A_
                                      I.A.No.03 of 2026 in RSA No.35 of 2025

                Sri Biramani Debbarma and Ors.
                                                                                  -----Applicant(s)

                                                         VS
                Sri Sukuroy Debbarma and Ors.
                                                                                -----Respondent(s)

For Applicant(s) : Mr. Deba Ranjan Chowdhury, Sr. Advocate.

Mr. Sujoy Sarkar, Advocate. For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO =O=R=D=E=R= 13/03/2026

Counsel for the applicants shall rectify the defects pointed out

by the Registry with regard to the un-served respondents.

List the matter on 27.03.2026.

(M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally SABYASACHI signed by

BHATTACHAR BHATTACHARJEE Date: 2026.03.16 JEE 10:46:06 +05'30'

Sabyasachi B