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Sri Pappu Singh vs The Union Of India & 3 Ors
2026 Latest Caselaw 1517 Tri

Citation : 2026 Latest Caselaw 1517 Tri
Judgement Date : 13 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Pappu Singh vs The Union Of India & 3 Ors on 13 March, 2026

           2


                                                        HIGH COURT OF TRIPURA
                                                              AGARTALA
                                                         WP(C) No. 22 of 2026
      Sri Pappu Singh
                                                                                          ---- Petitioner(s)

                                                                Versus
      The Union of India & 3 Ors.
                                                                                      ----Respondent(s)

For Petitioner (s) : Ms. S Nandy, Adv.

For Respondent(s) : Mr. Bidyut Majumder, Dy. SGI. [

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 13/03/2026

At the request of Ms. S Nandy, Learned Counsel appearing for the

petitioner, list the matter on 09.04.2026.

Learned Counsel Mr. Bidyut Majumder, Learned Dy. SGI is

present for the respondents.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.03.13 16:10:27 +05'30'

Satabdi

 
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