Mr. P. Roy Barman vs None
2026 Latest Caselaw 1486 Tri

Tripura High Court

Mr. P. Roy Barman vs None on 12 March, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                       HIGH COURT OF TRIPURA
                                             AGARTALA
                                          WP(C) No. 140 of 2026


 For Petitioner(s)                         :     Mr. P. Roy Barman, Sr. Advocate.
                                                 Mr. D. Paul, Advocate.
 For Respondent(s)                         :     None.


                           HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                                  ORDER

12.03.2026 At the request of Mr. P. Roy Barman, learned senior counsel

assisted by Mr. D. Pal, learned counsel appearing for the petitioner, list this

matter on 16.03.2026.

DR. T. AMARNATH GOUD, J

Paritosh SABYAS Digitally signed by

ACHI SABYASACHI GHOSH Date: 2026.03.13 17:13:12 +05'30' GHOSH