Sri Anjan Das vs The State Of Tripura And 2 Others
2026 Latest Caselaw 1482 Tri

Tripura High Court

Sri Anjan Das vs The State Of Tripura And 2 Others on 12 March, 2026

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                               HIGH COURT OF TRIPURA
                                     AGARTALA
                                  WP(C)No.23 of 2026
          Sri Anjan Das
                                                             ---Petitioner(s)
                                           Versus
          The State of Tripura and 2 Others
                                                           ----Respondent(s)

For Petitioner(s) : None For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

12/03/2026

None appears for the petitioner when the matter is taken up.

Learned Addl. G.A. Mr. M. Debbarma appears for the State-

respondents.

No counter-affidavit is filed.

However, a scope is given to the respondents to file the

counter-affidavit.

List this matter on 14.05.2026.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.03.13 13:39:21 +05'30' Moumita