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Magma Hdi General Insruance Company Ltd vs Smt. Sabita Rani Ghosh And 4 Ors. ...
2026 Latest Caselaw 1475 Tri

Citation : 2026 Latest Caselaw 1475 Tri
Judgement Date : 12 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Magma Hdi General Insruance Company Ltd vs Smt. Sabita Rani Ghosh And 4 Ors. ... on 12 March, 2026

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                             Page 1 of 1




                    HIGH COURT OF TRIPURA
                          AGARTALA
                      MAC App. 27/2026

Magma HDI General Insruance Company Ltd.
                                                              ----Appellant(s)
                        Versus
Smt. Sabita Rani Ghosh and 4 ors.                          ----Respondent(s)

For Appellant(s) : Mr. R. Saha, Advocate For Respondent(s) : None

BEFORE HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 12/03/2026

List the matter on 16.03.2026.

In the meanwhile, call for the LCRs.




                                                   JUDGE






 SAIKAT KAR                  KAR

Date: 2026.03.12 17:36:14

-04'00'

 
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